Supreme Court - Daily Orders
Krishan Chand(D) Th. Lrs vs M/S Desh Raj Hans Raj on 16 April, 2014
Ì IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.820 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NO.6235 OF 2014
KRISHAN CHAND(D) TH. LRS & ORS ...PETITIONER(S)
VERSUS
M/S DESH RAJ HANS RAJ ...RESPONDENT(S)
O R D E R
We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
..................J. (GYAN SUDHA MISRA) ..................J. (V. GOPALA GOWDA) NEW DELHI, APRIL 16, 2014 CHAMBER MATTER SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (C) NO(s). 820 OF 2014 IN SLP(C) No.14920/2013 KRISHAN CHAND(D) TH. LRS & ORS Petitioner(s) VERSUS M/S DESH RAJ HANS RAJ Respondent(s) Date: 16/04/2014 This Petition was circulated today. CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA HON’BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Neetu Khajuria) (S.S.R. Krishna) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)