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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(e) in Haryana District Mineral Foundation Trust Rules, 2016

(e)Welfare of Women and Child- Special programmes for addressing problems of maternal and child health, malnutrition, infectious diseases, etc shall be taken up.