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State of Uttar Pradesh - Section

Section 6 in The U.P. Entertainments and Betting Tax Rules, 1981

6. Retention of tickets.

(1)The middle counterfoils of different kinds of tickets collected at the gate shall be duly arranged in serial order and retained by the gate-keeper of the class concerned till the end of the show and by the proprietor till the end of the same show on the next day, where the tickets are show-wise or till the end of the same show on the same day in the next week where the tickets are day-wise, show-wise. The inner counterfoils of tickets remaining in the ticket book shall also be retained by the proprietor for similar period.
(2)The outer counterfoil of ticket returned to the person obtaining admission to the entertainment shall be retained by him till the end of the show.