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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5) in The U.P. Private Forests Rules, 1950

(5)Trees shall not be cut at a height of more than 6 inches from the ground. No bamboo-culm less than a year old shall be cut. In cutting bamboos, sharp instruments must be used so that the culm may not be split.