Madhya Pradesh High Court
Grasim Industries Ltd vs Madhya Pradesh Electricity Regulatory ... on 8 December, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 RP-133-2021 The High Court Of Madhya Pradesh RP No. 133 of 2021 (GRASIM INDUSTRIES LTD Vs MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION AND OTHERS) Indore, Dated : 08-12-2021 Parties through their counsel.
As prayed by Shri Uddhav Shrivastava, learned counsel for the petitioner, list the matter on second half of January, 2022.
(SUJOY PAUL) (PRANAY VERMA)
JUDGE JUDGE
ns
Signature Not Verified
SAN
Digitally signed by NEERAJ
SARVATE
Date: 2021.12.08 18:24:22 IST