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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(i) in The Bar Council of Rajasthan Election Rules, 1968

(i)No candidate who has not been an advocate on the State Roll for at least 10 years shall be elected if 10 candidates of less than 10 years' standing have already been declared elected.