Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(11) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(11)He/She shall receive money on behalf of Gram Panchayat, credit it to panchayat fund, maintain books of account in the forms prescribed by the Government, prepare the budget of the Gram Panchayat and shall submit all information and prescribed report and statement to Gram Panchayat/Panchayat Samiti on prescribed dates.