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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

State of Uttar Pradesh - Subsection

Section 231(1)(ccc) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ccc)that he suffers from any of the disqualifications referred to in Section 26.]