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State of Assam - Section

Section 23 in Assam Opium Prohibition Act, 1947

23. Obligation to assist.

(1)Any person shall, upon notice being given or request made, be legally bound to assist an officer acting under this Chapter in carrying out the provisions of this Act.
(2)Any person contravening the provisions of sub-section (1) shall be punished with simple imprisonment for a term which may extend to six months, or with fine which may extend to five hundred rupees, or with both.