Patna High Court - Orders
Vivek Kumar & Ors vs The Vice-Chancellor Magadh Uni on 9 May, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.295 of 2011
RAVI RANJAN KUMAR SINHA & ORS
Versus
THE VICE-CHANCELLOR MAGADH UNIVERSITY
with
CWJC No.317 of 2011
VIVEK KUMAR & ORS
Versus
THE VICE-CHANCELLOR MAGADH UNIVERSITY
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4 09/05/2011I.A. No. 2696 of 2011 filed in C.W.J.C. No. 295 of 2011 and I.A. No. 2695 of 2011 filed in C.W.J.C. No. 317 of 2011 :
Counter affidavit has now been filed on behalf of the respondent University in both the matters. The Court is not inclined to pass any order in the I.As. filed in both the writ applications.
Let both the matters be listed for final disposal in admission on 16.05.2010 within top ten cases.
AMIN/ (Ajay Kumar Tripathi, J.)