Orissa High Court
In Re: Deaths Of Sanitation Workers vs Chief Secretary And Others .... ... on 13 July, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No. 14589 of 2021
In Re: Deaths of Sanitation Workers .... Petitioners
Mr. B.P. Tripathy, Amicus Curiae
-versus-
Chief Secretary and others .... Opposite Parties
Mr. P.K. Muduli, AGA
Mr. B.P. Pradhan, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
Order No. 13.07.2022
12. 1. Opposite Party No.10 has handed over an affidavit along with a Pen drive, a copy of which has been given to the learned Amicus Curiae.
2. List on 16th August, 2022.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge S. Behera