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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Chattisgarh - Subsection

Section 227(1)(d) in The Chhattisgarh Motor Vehicles Rules, 1994

(d)Post-Mortem Report or Death Certificate or Injury Report in Form C.G.M.VR.-76 (Comp. B) by the Medical Officer who has examined the victim.