Himachal Pradesh High Court
Kundnu vs Jog Raj & Ors. on 24 February, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kundnu vs Jog Raj & Ors.
.
RSA No. 456 of 2010 RSA No. 456 of 2010 24.02.2022 Present: Mr. K.D. Sood, Senior Advocate with M/s Sanjeev Sood and Sukrit Sood, Advocates, for the appellant.
Mr. Ajay Chandel, Advocate, for respondents No.2 to 4, 6 and 7.
Name of respondent No.5 stands deleted.
Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Anaida Kuthiala, Advocate, for respondents No.1, 8, 9, 10(a) to 10(c), 11 to 21, 22(a) to 22(c) and 23 to 26. RSA No. 432 of 2010 Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Anaida Kuthiala, Advocate, for the appellants.
Mr. Ajay Chandel, Advocate, for respondents No.1 to 7. Mr. K.D. Sood, Senior Advocate with M/s Sanjeev Sood and Sukrit Sood, Advocates, for the respondent No.8.
CMP No. 13775 of 2021 & RSA Nos. 456 & 432 of 2010 Having heard Mr. K.D. Sood, Senior Advocate, the application for early hearing is allowed and disposed of and the matter is ordered to be listed for final hearing on 05.05.2022.
(Ajay Mohan Goel) Judge February 24, 2022 (Vinod) ::: Downloaded on - 24/02/2022 20:12:40 :::CIS