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Manipur High Court

Md. Habibur Rahman & Anr vs Central Bank Of India Guwahati Branch & 5 ... on 30 November, 2021

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally signed
ABUJAM by ABUJAM
       SURJIT SINGH
SURJIT Date:
       2021.11.30
SINGH 13:21:55                                               Supp Item No. 2
                                                           (Through video conferencing)
          +05'30'

                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                                      WP(C) No. 52 of 2021

   MD. Habibur Rahman & Anr.
                                                                   .... Petitioner/s
                                            - Versus -

   Central Bank of India Guwahati Branch & 5 Ors.
                                                                .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.11.2021 Heard Mr. Juno Rehman, learned counsel appearing on behalf of the petitioner and Ms. Savordya Laxmi, learned counsel appearing for the respondents No.1&2.

It has been submitted by Mr. Juno Rehman that the senior counsel who appeared on behalf of petitioner has been admitted to hospital for his treatment and in view of the above, a prayer has been made for taking up this matter after the ensuing winter vacation.

The counsel for respondents has no objection. As prayed for, list this case again on 31.01.2021.

JUDGE Ab.Surjit