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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Music and Fine Arts University Act, 2013

(2)The Finance Officer shall hold office for a period of three years subject to such terms and conditions as may be specified by the Syndicate:Provided that a person appointed as Finance Officer shall retire from office, if during the term of his office, he completes the age of fifty-eight years.