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[Cites 0, Cited by 0] [Section 131(4)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(4)(b) in THE FINANCE ACT, 2021

(b)during a period of five years from the date of first issue of shares to any person other than the Central Government, not less than seventy-five per cent. of the issued equity share capital of the Corporation.