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[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

State of Telangana - Subsection

Section 238(2)(b) in Telangana Panchayat Raj Act, 2018

(b)the members of Zilla Praja Parishad to the Chief Executive Officer, Zilla Praja Parishad concerned for onward submission to the State Election Commission.