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[Section 5]
[Entire Act]
State of Gujarat - Subsection
Section 5(16) in Gujarat Sales Tax (Amendment) Act, 1977
| 1 | 2 | 3 | 4 |
| "57.(1) | Instant coffee, instant chicori or instant tea in powder. | Fifteen paise in the rupee | Fifteen paise in the rupee |
| (2) | Coffee, chicori or tea, in leaf or in powder, other than that specified in sub-entry (1) | Ten paise in the rupee | Ten paise in the rupee"; |