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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(16) in Gujarat Sales Tax (Amendment) Act, 1977

(16)for entry 57, the following entry shall be substituted, namely:-
1 2 3 4
"57.(1) Instant coffee, instant chicori or instant tea in powder. Fifteen paise in the rupee Fifteen paise in the rupee
(2) Coffee, chicori or tea, in leaf or in powder, other than that specified in sub-entry (1) Ten paise in the rupee Ten paise in the rupee";