Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 334 in Maharashtra Land Revenue Code, 1966 334. Amendment of enactments. - The enactments specified in Schedule K are hereby amended in the manner and to the extent specified in the fourth column thereof.
