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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in Punjab Supply and Sale of Bhang Rules, 1956

(2)Name _____________Address ______________Date ________________CollectorCollectorForm H. 30Register to be maintained by a person holding a licence for the wholesale vend of Bhang
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Today's receipts Today's sale
Month and date Balance of previous date Quantity Source of Supply Total Quantity Name and description of Purchase Balance in store at end of the day
               
Form H. 31Register to be maintained by a person holding a licence for the retail vend of Bhang
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Today receitps   Today' sales
Month and date Balance of previous date Quantity Source of supply Total (Quantity sold) Balance in store at end of day
             
Form M. 73Monthly retrun of sales of Bhang whether by wholesale or by retail (To be submitted to the Excise Inspector by the licensed vendor not later than the 2nd of every month).Name of licensee _________ Licensed at ________ for the sales of _______
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Month Last Balance Receipts Sales Balance Remarks