Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] NCT Delhi - Subsection Section 12(a) in Madras Restriction of Habitual Offenders Act, 1948 (a)on a first conviction, with imprisonment for a term which may extend to six months. or with fine which may extend to two hundred rupees, or with both;
