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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Karnataka - Subsection

Section 54(5) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(5)The Board may direct the amendment, in such manner as it may specify, of any Regulation made under this section or the annulment of any Regulation made under sub-section (1) by any Authority of the University.Chapter-VIII Miscellaneous