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[Cites 0, Cited by 0] [Section 68S] [Entire Act]

Union of India - Subsection

Section 68S(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)Every officer referred to in section 68T may furnish suo motu any information available with him to the competent authority if in the opinion of the officer such information will be useful to the competent authority for the purposes of this Chapter.