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State of Meghalaya - Section

Section 7 in Meghalaya Anatomy Act, 2017

7. Duty of Police and officers to assist in obtaining possession of unclaimed bodies.

- All officers and servants of the Police, Medical and Public Health other Departments, all officers and servants in the service of a local authority, and all village officers and servants shall be bound to take all reasonable measures to assist authorized officers in the discharge of their duties under this Act.