Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(16) in Karnataka Panchayat Raj Act, 1993 (16)"Grama Sabha" means a body consisting of persons registered in the [voters list] [Substituted by Act 37 of 2003 w.e.f. 1.10.2003.] of Grama Panchayat;
