Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

) M/S. Arss Damoh Hirapur vs ) Republic Of India(Cbi) And ..... ... on 1 July, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLMC No.2091 of 2022

            1) M/s. Arss Damoh Hirapur                       .....                    Petitioners
            Tolls Private Ltd.
            2) Sunil Kumar Agarwal                                        Represented By Adv. -
            3) Soumendra Keshari Pattanaik                                Mr. Tusar Kumar Mishra
            4) Shiv Kumar Singla
            5) Subash Agarwal

                                                  -versus-
            1) Republic Of India(CBI) and                     .....            Opposite Parties
            others
                                                                          Represented By Adv. -
                                                                          Ms Pratyusha Naidu,
                                                                          Advocate for O.P. No.3
                                                                          Mr. Sarthak Nayak,
                                                                          Standing Counsel for the
                                                                          O.P. No.1-C.B.I.
                                  CORAM:
             THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                   ORDER

01.07.2024 Order No.

11. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. On the prayer of the learned counsel for the Petitioners, list this case on 5th July, 2024.

3. Since this matter has been mentioned in the absence Page 1 of 1. of the learned counsel for the Opposite Parties, learned counsel for the Petitioners undertakes to inform the learned counsel for the Opposite Parties regarding the change of date.

( Aditya Kumar Mohapatra) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: OHC, CUTTACK. Date: 02-Jul-2024 17:50:34 Page 2 of 2.