Orissa High Court
) M/S. Arss Damoh Hirapur vs ) Republic Of India(Cbi) And ..... ... on 1 July, 2024
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2091 of 2022
1) M/s. Arss Damoh Hirapur ..... Petitioners
Tolls Private Ltd.
2) Sunil Kumar Agarwal Represented By Adv. -
3) Soumendra Keshari Pattanaik Mr. Tusar Kumar Mishra
4) Shiv Kumar Singla
5) Subash Agarwal
-versus-
1) Republic Of India(CBI) and ..... Opposite Parties
others
Represented By Adv. -
Ms Pratyusha Naidu,
Advocate for O.P. No.3
Mr. Sarthak Nayak,
Standing Counsel for the
O.P. No.1-C.B.I.
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
01.07.2024 Order No.
11. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).
2. On the prayer of the learned counsel for the Petitioners, list this case on 5th July, 2024.
3. Since this matter has been mentioned in the absence Page 1 of 1. of the learned counsel for the Opposite Parties, learned counsel for the Petitioners undertakes to inform the learned counsel for the Opposite Parties regarding the change of date.
( Aditya Kumar Mohapatra) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: OHC, CUTTACK. Date: 02-Jul-2024 17:50:34 Page 2 of 2.