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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(ii) in The Bombay City (Inami and Special Tenures) Abolition Rules, 1972

(ii)if the assessment is more than a rupee it shall be rounded off to the nearest rupee disregarding the amount of less than fifty paise, and regarding fifty paise and above as one rupee.