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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(4) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(4)While visiting an institution, the visitors shall not say or do anything that undermines the authority of the superintendent is in contravention of the Act or rules or impinges on the dignity of the child.