Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Jeevan Lal Barman vs Rajendra Kumar Anchal 51 Wps/4233/2018 ... on 11 April, 2019

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                                Order Sheet
                                           CONT No. 948 of 2018
                           Jeevan Lal Barman VERSUS Rajendra Kumar Anchal.


11.04.2019          Mr. Jitendra Gupta, Counsel for the Applicant.

                    Mr. Jitendra Pali, Dy. A. G., for Respondent.

At the request of shri Jitendra Pali, Dy. A. G. , list this case on 24.04.2019 Sd/- Sd/-

(P. Sam Koshy) Judge Jyoti