Chattisgarh High Court
Jeevan Lal Barman vs Rajendra Kumar Anchal 51 Wps/4233/2018 ... on 11 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 948 of 2018
Jeevan Lal Barman VERSUS Rajendra Kumar Anchal.
11.04.2019 Mr. Jitendra Gupta, Counsel for the Applicant.
Mr. Jitendra Pali, Dy. A. G., for Respondent.
At the request of shri Jitendra Pali, Dy. A. G. , list this case on 24.04.2019 Sd/- Sd/-
(P. Sam Koshy) Judge Jyoti