Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Madhya Pradesh - Subsection

Section 123(1)(s) in The M.P. Municipalities Act, 1961

(s)preparing such annual reports on the Municipal administration as the State Government may by general or special orders, require the Council to submit;