Delhi High Court - Orders
Intercontinental Great Brands vs Parle Product Private Limited on 2 June, 2021
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~18 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021 & I.A.1803/2021, I.A.5647/2021
INTERCONTINENTAL GREAT BRANDS ..... Plaintiff
Through: Ms.Nancy Roy, Ms. Jyotideep
Kaur and Ms. Renuka Rajan, Advs.
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through: Mr. Sandeep Sethi, Sr. Adv. with
Mr. N.K.Bhardwaj, Ms.Nabhanya Sharma,
Mr.Abhiraj Jayant, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 02.06.2021 (Video-Conferencing) I.A.1803/2021 (under Order XXXIX Rules 1 & 2 of CPC), I.A.5647/2021 (exemption from filing notarized affidavit)
1. Mr. Sethi is continuing.
2. Re-notify for further submissions on 4th June, 2021, as part-heard.
C.HARI SHANKAR, J JUNE 2, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.06.2021 15:19:41