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Delhi High Court - Orders

Intercontinental Great Brands vs Parle Product Private Limited on 2 June, 2021

Author: C.Hari Shankar

Bench: C. Hari Shankar

                          $~18 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 64/2021 & I.A.1803/2021, I.A.5647/2021
                               INTERCONTINENTAL GREAT BRANDS                 ..... Plaintiff
                                            Through: Ms.Nancy Roy, Ms. Jyotideep
                                            Kaur and Ms. Renuka Rajan, Advs.
                                                  versus

                               PARLE PRODUCT PRIVATE LIMITED          ..... Defendant
                                            Through: Mr. Sandeep Sethi, Sr. Adv. with
                                            Mr. N.K.Bhardwaj, Ms.Nabhanya Sharma,
                                            Mr.Abhiraj Jayant, Advs.
                               CORAM:
                               HON'BLE MR. JUSTICE C. HARI SHANKAR
                                           ORDER

% 02.06.2021 (Video-Conferencing) I.A.1803/2021 (under Order XXXIX Rules 1 & 2 of CPC), I.A.5647/2021 (exemption from filing notarized affidavit)

1. Mr. Sethi is continuing.

2. Re-notify for further submissions on 4th June, 2021, as part-heard.

C.HARI SHANKAR, J JUNE 2, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.06.2021 15:19:41