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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(g) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(g)"Sinking Fund" means a fund established and maintained by the State Development Bank for redemption of ordinary' debentures;