Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act] State of Bihar - Subsection Section 77(2)(e) in The Bihar Private Forest Act, 1947 (e)other payments, if any, to be made by them in respect of such trees, timber and forest-produce and the places where such payments shall be made;