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Supreme Court - Daily Orders

Adiwasi Gond Gawari (Gowari) Seva ... vs Union Of India on 2 January, 2024

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1713                             COURT NO.16                SECTION III

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                              REVIEW PETITION (CIVIL) Diary No(s). 19775/2021

     ADIWASI GOND GAWARI (GOWARI) SEVA MANDAL                          Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)

     (OFFICE REPORT ON DEFAULT )

     WITH
     CONTEMPT PETITION Diary No(s). 29121/2021 (III)
     (OFFICE REPORT ON DEFAULT)

     Date : 02-01-2024 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARAVIND KUMAR
                                              [IN CHAMBER]


     For Petitioner(s)                M/S. Lambat & Legiteam, AOR
                                      Mr. Kishor Lambat, Adv.
                                      Ms. Kashmira Lambat, Adv.
                                      Ms. Suja Joshi, Adv.
                                      Ms. Rucha Madiwale, Adv.
                                      Mr. Digant Mishra, Adv.
                                      Mr. Yuvraj Nangia, Adv.
                                      Mr. Abhinav Deshwal, Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

As prayed for, one week’s time is granted to learned counsel for the petitioner to file necessary application for condonation of delay in curing the defects.

Signature Not Verified

Digitally signed by
NEETA SAPRA
Date: 2024.01.04

     (RASHMI DHYANI PANT)
16:11:26 IST
Reason:                                                             (VEENA RANI NAGPAL)
      COURT MASTER (SH)                                             COURT MASTER (NSH)