Supreme Court - Daily Orders
Adiwasi Gond Gawari (Gowari) Seva ... vs Union Of India on 2 January, 2024
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1713 COURT NO.16 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 19775/2021
ADIWASI GOND GAWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(OFFICE REPORT ON DEFAULT )
WITH
CONTEMPT PETITION Diary No(s). 29121/2021 (III)
(OFFICE REPORT ON DEFAULT)
Date : 02-01-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBER]
For Petitioner(s) M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Ms. Rucha Madiwale, Adv.
Mr. Digant Mishra, Adv.
Mr. Yuvraj Nangia, Adv.
Mr. Abhinav Deshwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, one week’s time is granted to learned counsel for the petitioner to file necessary application for condonation of delay in curing the defects.
Signature Not Verified Digitally signed by NEETA SAPRA Date: 2024.01.04 (RASHMI DHYANI PANT) 16:11:26 IST Reason: (VEENA RANI NAGPAL) COURT MASTER (SH) COURT MASTER (NSH)