Delhi High Court - Orders
(23) Amway India Enterprises Pvt. Ltd vs 1Mg Technologies Pvt. Ltd. & Anr on 2 December, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~23, 24, 25, 26, 27, 28, 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 410/2018
(23) AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Adlakha, Ms. Bindra Rana,
Ms. Tanvi Bhatanagar, Advs.
versus
1MG TECHNOLOGIES PVT. LTD. & ANR. ..... Defendants
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth, Advs. for
D-1.
+ CS(OS) 453/2018
(24) AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Adlakha, Ms. Bindra Rana,
Ms. Tanvi Bhatanagar, Advs.
versus
ADINATH ENTERPRISES & ORS. ..... Defendants
Through:
+ CS(OS) 480/2018
(25) AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Kumar, Mr. C.D.
Mulherkar and Mr. Arpit Sharma,
Advs.
versus
PIONEERING PRODUCTS & ORS. ..... Defendants
Through: Ms. Sneha Jain, Ms. Surabhi Pande
and Ms. Anjali Aggarwal, Advs. for
D-4.
+ CS(OS) 531/2018
(26) AMWAY INDIA ENTERPRISES PVT LTD. ..... Plaintiff
Through: Ms. Priya Kumar, Mr. C.D.
Mulherkar and Mr. Arpit Sharma,
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:06.12.2022
17:52:15
Advs.
versus
FLIPKART INTERNET PVT LTD. & ORS. ..... Defendants
Through: Mr. Ankur Sangal and Ms. Sucheta
Roy, Advs. for D-1.
+ CS(OS) 550/2018
(27) AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Adlakha, Ms. Bindra Rana,
Ms. Tanvi Bhatanagar, Advs.
versus
BRIGHT LIFECARE PRIVATE LIMITED ..... Defendant
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth, Advs. for
D-1.
+ CS(OS) 75/2019
(28) MODICARE LIMITED ..... Plaintiff
Through: Ms. Pooja Dodd and Ms. Akanksha
Singh, Advs.
versus
AMAZON SELLER SERVICES PRIVATE LIMITED & ORS.
..... Defendants
Through: Ms. Sneha Jain, Ms. Surabhi Pande
and Ms. Anjali Aggarwal, Advs. for
D-1.
+ CS(OS) 91/2019
(29) ORIFLAME INDIA PVT. LTD. ..... Plaintiff
Through: Mr. Mahesh B. Chhibber, Adv.
versus
DINENDER JAIN & OTHERS ..... Defendant
Through: Ms. Sneha Jain, Ms. Surabhi Pande
and Ms. Anjali Aggarwal, Advs.
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:06.12.2022
17:52:15
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 02.12.2022 At the request of learned counsel for the plaintiff, renotify on 31.01.2023.
SACHIN DATTA, J DECEMBER 2, 2022/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.12.2022 17:52:15