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State of Rajasthan - Section

Section 371 in The General Rules (Civil), 1986

371. List of Returns and Reports due.

- In every office a list showing the returns and reports due, the office to which they are sent, and the date they are due shall be hung up near the Munsarim's table. Similar list shall be hung up in the Judge's Chamber. Every clerk responsible for preparing a return shall be given a similar list of those returns for which he is responsible and such list shall be hung up near his table or place in the office.