Section 28 in Kashmir and Jammu Universities Act, 1969
28. Powers of each Faculty.
- Each Faculty of a University shall have the following powers :--(a)subject to the control of the Academic Council, to organise the teaching work of the University in the subjects assigned to the Faculty ;(b)to suggest to the Academic Council the syllabi and courses of studies for the different examinations after consulting the Boards of Studies, except such text-books as may be got edited, printed and published in the manner prescribed under the Regulations ;(c)to recommend to the Academic Council the conditions for the award of degrees, diplomas and other distinctions ;(d)to deal with any matter referred to it by the University Council or the Syndicate or the Academic council ;(e)to discharge such other functions as may be prescribed by the Statutes and Regulations ;(f)to transact such other business as may be approved by the Deans of the Faculties.
