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State of Karnataka - Section

Section 12 in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

12. Procedure at meetings of the Board.

(1)The President shall preside at every meeting of the Board. In the absence of the President the members present shall elect one of them to preside.
(2)All questions at a meeting of the Board shall be decided by the votes of the majority of the members present in the meeting. Seven members of the Board shall form a quorum.
(3)At every meeting of the Board, the President for the time being shall, in addition to his vote as a member of the Board, have a second or casting vote in case of an equality of votes.