Himachal Pradesh High Court
Brahma Nand vs . Chunni Lal on 26 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
CR No.106 of 2023 26.09.2023 Present Mr. Pranjal Munjal, Advocate, for the petitioners.
Mr. Surya Chauhan, Advocate, for respondent No.1.
Further two weeks' time, as prayed for, is granted of to learned counsel representing respondent No.1 to file Power of Attorney, failing which, this Court shall have no option but rt to proceed aforesaid respondent ex-parte.
List on 19.10.2023. Till then, interim order to continue.
(Sandeep Sharma) Judge September 26, 2023 (Shankar) ::: Downloaded on - 26/09/2023 20:37:56 :::CIS