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State of Jharkhand - Section

Section 778 in Bihar Education Code, 1961

778. Meetings.

- The Board shall ordinarily meet quarterly as a rule. For ordinary meetings 15 (fifteen) days' clear notice shall be given to the members of the date, time, place and agenda for the meeting. Emergent meetings may be called, if necessary, by wire with at least five days' notice with prior approval of the President. Five members including the President and the Secretary shall form a quorum.