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Bengal Presidency - Section

Section 46 in Land Registration Act, 1876

46. Manager to specify extent of interest of each person for whom he manages. -

If the applicant under section 38 or section 42 is a joint proprietor in charge as aforesaid, or a manager, he shall in his application specify the name of the person or persons on behalf of whom he is in such charge, or on behalf of whom he is manager, and the character and extent of the interest of every such person.