Section 56(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(1)The University shall constitute, for the benefit of its officers, teachers and other servants (other than the officers and teachers who are members of the public services in India and whose services have merely been lent to the University under section 55), in such manner and subject to such conditions as may be prescribed by the Statutes, such pension, gratuity, insurance and provident funds as it may deem fit.
