Supreme Court - Daily Orders
Bhupendra Rajaram Gupta vs Sakhubai Shankar Ghatal on 14 February, 2024
Bench: C.T. Ravikumar, Rajesh Bindal
ITEM NO.15 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.11325-11326/2019
(Arising out of impugned final judgment and order dated 12-06-2018
in WP No. 7179/2017 18-07-2018 in RP No. 19872/2018 passed by the
High Court of Judicature at Bombay)
BHUPENDRA RAJARAM GUPTA & ANR. Petitioner(s)
VERSUS
SAKHUBAI SHANKAR GHATAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.63150/2019-EXEMPTION FROM FILING
O.T.
IA No. 63150/2019 - EXEMPTION FROM FILING O.T.)
Date : 14-02-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Gaurav Agarwal, Sr. Adv.
Mr. Shivaji Jadhav, Adv.
Mr. Adarsh Kumar Pandey, Adv.
Mr. Brij Kishor Sah, Adv.
Mr. Vignesh Singh, Adv.
Ms. Apurva, Adv.
Mr. S.K. Gupta, Adv.
Ms. Manisha Mohini Gupta, Adv.
Mr. Manan Daga, Adv.
Mr. Vijayakumar P., Adv.
Ms. Namisha B., Adv.
M/S. S.m. Jadhav And Company, AOR
For Respondent(s) Mr. Nachiketa Joshi, AOR
Ms. Sucheta Joshi, Adv.
Ms. Himadri Haksar, Adv.
Mr. Narayan Dev Parashar, Adv.
Mr. Aniruddha Joshi, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Signature Not Verified
Mr. Sourav Singh, Adv.
Digitally signed by
Vijay Kumar
Date: 2024.02.14
Mr. Aditya Krishna, Adv.
16:59:29 IST
Reason: Ms. Preet S. Phanse, Adv.
Mr. Adarsh Dubey, Adv.
1
UPON hearing the counsel the Court made the following
O R D E R
1. Leave granted.
2. Hearing expedited.
3. List on 13.03.2024.
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) 2