Delhi High Court - Orders
Chandigarh Educational Society ... vs Pharmacy Council Of India Through Its ... on 25 January, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~ 25, 26, 68-150
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13659/2019
CHANDIGARH EDUCATIONAL SOCIETY THROUGH ITS
PRESIDENT ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA THROUGH ITS
REGISTRAR CUM SECRETARY ..... Respondents
26
+ W.P.(C) 13924/2019
NAGFANI INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondents
68
+ W.P.(C) 10972/2019
SKS COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
69
+ W.P.(C) 12348/2019 & CM APPL. 27116/2020
JAGANNANTH INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
70
+ W.P.(C) 12957/2019
N K COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
71
+ W.P.(C) 13293/2019
SHATABDI INSTITUDE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
72
+ W.P.(C) 13307/2019 & CM APPL. 28148/2020
RUHI CONVENT EDUCATION AND
RESEARCH SOCIETY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
73
W.P.(C) 10972/2019 & connected matters Page 1 of 13
+ W.P.(C) 13319/2019
VITTHAL PRATISHTHAN COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
74
+ W.P.(C) 13440/2019
JAIHIND COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
75
+ W.P.(C) 13442/2019
DK AUTI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
76
+ W.P.(C) 13834/2019
SHREE JI PHARMACY INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
77
+ W.P.(C) 13963/2019 & CM APPL. 23627/2020
ARYA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
78
+ W.P.(C) 175/2021
SHAHEED TEG BAHADUR COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
79
+ W.P.(C) 176/2021
BAGNAN COLLEGE OF PHARMACEUTICAL
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
80
+ W.P.(C) 177/2021
KRN COLLEGE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & connected matters Page 2 of 13
PHARMACY COUNCIL OF INDIA ..... Respondent
81
+ W.P.(C) 178/2021
HARYANA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
82
+ W.P.(C) 179/2021
KULDEEP RAI PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
83
+ W.P.(C) 180/2021
RAMJI SINGH MEMORIAL COLLEGE OF
PROFESSIONAL STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
84
+ W.P.(C) 182/2021
R C COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
85
+ W.P.(C) 183/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
86
+ W.P.(C) 184/2021
A.R. COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
87
+ W.P.(C) 185/2021
DOLPHIN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
88
+ W.P.(C) 188/2021
CH PREM SINGH PREMVATI PHARMACY
COLLEGE & ANR. ..... Petitioners
W.P.(C) 10972/2019 & connected matters Page 3 of 13
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
89
+ W.P.(C) 189/2021
DR. C.P. TIWARI SMIRITI COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
90
+ W.P.(C) 190/2021
SAHARANPUR INSTITUTE OF
ADVANCED STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
91
+ W.P.(C) 191/2021
DAYAL BAGH PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
92
+ W.P.(C) 193/2021
BARASAT COLLEGE OF PHARMACEUTICAL
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
93
+ W.P.(C) 194/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
94
+ W.P.(C) 195/2021
SOCIETY OF ADVANCED STUDIES
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
95
+ W.P.(C) 196/2021
PRACHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 4 of 13
96
+ W.P.(C) 197/2021
JSM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
97
+ W.P.(C) 198/2021
M S B COLLEGE F PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
98
+ W.P.(C) 199/2021
SAKSHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
99
+ W.P.(C) 200/2021
G S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
100
+ W.P.(C) 201/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
101
+ W.P.(C) 202/2021
MAA SHIV KUMARI SINGH COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
102
+ W.P.(C) 203/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
103
+ W.P.(C) 204/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 5 of 13
104
+ W.P.(C) 206/2021
RADHE KRISHAN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
105
+ W.P.(C) 212/2021
ROTARY INSTITUTE OF MANAGEMENT
AND TECHNOLOGY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
106
+ W.P.(C) 213/2021
MINERVA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
107
+ W.P.(C) 215/2021
MANDAWAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
108
+ W.P.(C) 217/2021
SHRI BALDEO COLLEGE OF NURSING
AND MEDICAL RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
109
+ W.P.(C) 218/2021
J D COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
110
+ W.P.(C) 219/2021
SHRI RAMPAL SINGH MEMORIAL
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 6 of 13
111
+ W.P.(C) 229/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
112
+ W.P.(C) 230/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
113
+ W.P.(C) 231/2021
L.M.S COLLEGE OFPHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
114
+ W.P.(C) 232/2021
MUKUNDRAJ COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
115
+ W.P.(C) 233/2021
RAM DEVI JINDAL COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
116
+ W.P.(C) 234/2021
SAI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
117
+ W.P.(C) 235/2021
SWAMI VIVEKANAND COLLEGE OF
PHARMACY AND HEALTH SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
118
+ W.P.(C) 236/2021
S C M S COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 7 of 13
119
+ W.P.(C) 237/2021
SHRI RAM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
120
+ W.P.(C) 239/2021
SHREE YOGESHWAR PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
121
+ W.P.(C) 240/2021
SHRI BALAJI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
122
+ W.P.(C) 241/2021
DR APJ ABDUL KALAM COLLEGE
OF EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
123
+ W.P.(C) 242/2021
PIYUSH COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
124
+ W.P.(C) 244/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
125
+ W.P.(C) 245/2021
G S INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
126
+ W.P.(C) 250/2021
KISANJI GIRADKAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 8 of 13
127
+ W.P.(C) 251/2021
J.P. MEMORIAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
128
+ W.P.(C) 252/2021
MAHABODHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
129
+ W.P.(C) 253/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
130
+ W.P.(C) 254/2021
MINREVA PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
131
+ W.P.(C) 255/2021
FARIDPUR INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
132
+ W.P.(C) 256/2021
NAND COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
133
+ W.P.(C) 257/2021
IKBAL INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
134
+ W.P.(C) 259/2021
SHRI BALAJI MAHARAJ MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 9 of 13
135
+ W.P.(C) 260/2021
C P COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
136
+ W.P.(C) 262/2021
PROF. DR. LAL JI TRIPATHI
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
137
+ W.P.(C) 264/2021
SUMAN LATA SANTAN PAL SINGH
INSTITUTE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
138
+ W.P.(C) 265/2021
MURSHIDABAD PHARMACEUTICAL
INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
139
+ W.P.(C) 269/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
140
+ W.P.(C) 270/2021
INSTITUTE OF PHARAMACEUTICAL SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
141
+ W.P.(C) 271/2021
SHRI SIDDHI VINAYAK COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 10 of 13
142
+ W.P.(C) 274/2021
HAJRAT NIZAMUDDIN MINORITY
EDUCATIONAL TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
143
+ W.P.(C) 279/2021
SHASHI INSTITUTE OF PHARMACEUTICAL
SCIENCE AND RESEARCH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
144
+ W.P.(C) 280/2021
MAHADEV INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
145
+ W.P.(C) 282/2021
SUNDAR LAL PARWATI MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
146
+ W.P.(C) 283/2021
RASHBEHARI PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
147
+ W.P.(C) 284/2021
PARAMOUNT COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
148
+ W.P.(C) 288/2021
RAM KRISHNA EDUCATIONAL
TRUST FOR YOUTH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & connected matters Page 11 of 13
149
+ W.P.(C) 314/2021
RAGHUNANDAN SINHA
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
150
+ W.P.(C) 321/2021
MAHATMA BUDH EDUCATIONAL
AND RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr.Sanjay Sharawat, Advocate for the petitioners in item
nos. 68-75, 77-83, 85, 86, 89-118, 126, 135, 137, 140, 141 &
147.
Mr.R.K. Ruhil & Ms.Priyanka Singh, Advs. for petitioners
in item nos. 25, 26, 72 & 76.
Mr.Amitesh Kumar, Ms.Binisa Mohanty & Ms.Priti Kumari,
Advocates for petitioners in item nos. 84 & 88.
Mr.Mayank Manish & Mr.Ravi Kant, Advs. for Petitioner in
item nos. 119,120,121,122,123,124,125,134,145.
Mr.Chandrashekhar Singh, Advocate for Petitioners in item
nos. 127,130,131,132,133,136,138,143,144.
Mr. Shivam Singh, Mr. Sahil Raveen & Mr.Jaideep Khanna,
Advocates for the petitioner in item nos.
128,129,139,142,148,149,150.
Mr. Maninder Singh, Ld. Sr. Adv. with Mr. Zoheb Hossain
Adv. and Mr.Piyush Goyal Adv. for Respondents.
Mr.Ram Niwas Buri, Adv. for R-3 Impleading Party- All
India Association of Unaided Pharmacy Institutes (AIAUPI)
in item nos. 68 -69.
Dr. Harsh Pathak with Mrs. Shaveta Mahajan, Mrs. Maya
Pathak, Mr.Sidharth Shukla & Mr. Mohit Choubey,
Advocates on behalf of the Impleaded Party (Nav Sarthak
Foundation)in item no. 69.
W.P.(C) 10972/2019 & connected matters Page 12 of 13
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.01.2021 The proceedings in the matter have been conducted through video conferencing.
Mr. Sanjay Sharawat, learned counsel, continued his submissions, but they remain inconclusive.
List on 27.01.2021.
PRATEEK JALAN, J JANUARY 25, 2021 vp W.P.(C) 10972/2019 & connected matters Page 13 of 13