Delhi High Court - Orders
Court On Its Own Motion vs South Delhi Municipal Corporation & Ors on 9 July, 2025
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6554/2018, CM APPL. 8476/2019, CM APPL. 41127/2019,
CM APPL. 54074/2019 & CM APPL. 49907/2022
COURT ON ITS OWN MOTION .....Petitioner
Through: Mr. Kailash Vasdev, Sr. Adv. (Amicus
Curiae) with Mr. Umrao Singh Rawat,
Ms. Neoma Vasdev, Ms. Astha
Bhardwaj, Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS
.....Respondents
Through: Ms. Shagun Shahi Chugh, SPC for
UOI
Ms. Deeksha L. Kakar with Mr.
Rashneet Singh, Advs. for DDA
ACP Satender Sangwan with Insp.
Mukesh Rana, ASI Mainpal,
Licensing Unit, Delhi Police
Mr.Niraj Kumar with Mr.Chaitanya
Kumar, Advs for R-5.
SI Rahul, PS Malviya Nagar.
Ms.Kanika Agnihotri with Mr.Harshit
Kiran, Advs. for R-NDMC.
+ W.P.(C) 1970/2019
COURT ON ITS OWN MOTION .....Petitioner
Through:
versus
GOVT. OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Vikas Chopra, SC with Mr. Neeraj
Kumar, Adv. for MCD
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:45:14
Mr.Niraj Kumar with Mr.Chaitanya
Kumar, Advs for R-3.
Ms.Kanika Agnihotri with Mr.Harshit
Kiran, Advs. for R-NDMC.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 09.07.2025 List on 29.10.2025.
DEVENDRA KUMAR UPADHYAYA, CJ ANISH DAYAL, J JULY 9, 2025 S.Rawat/J This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:45:14