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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(p) in The Orissa Animal Contagious Diseases Act, 1949

(p)to prohibit or regulate the entry into the [State] [Substituted vide Adaptation Laws Order, 1950.] of Orissa or any specified part or place thereof and the movement from one place to another in the [State] [Substituted vide Adaptation Laws Order, 1950.] of Orissa of animals, alive or dead, or parts of animals or fodder, bedding or other things;