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Patna High Court - Orders

M/S Theme Engineering Service Private ... vs The State Of Bihar on 27 July, 2023

Bench: Chief Justice, Partha Sarthy

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.8928 of 2023
                 ======================================================
                 M/s Theme Engineering Service Private Limited

                                                                            ... ... Petitioner/s
                                                   Versus
                 The State of Bihar & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr. Bijay Kumar Gupta, Advocate
                 For the Respondent/s   :      Mr. P.K. Shahi, AG
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE PARTHA SARTHY
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

3   27-07-2023

As prayed for by learned counsel for the respondents to file a counter affidavit, post on 09.08.2023.

(K. Vinod Chandran, CJ) (Partha Sarthy, J) Shiv/Spd U