Patna High Court - Orders
M/S Theme Engineering Service Private ... vs The State Of Bihar on 27 July, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8928 of 2023
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M/s Theme Engineering Service Private Limited
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bijay Kumar Gupta, Advocate
For the Respondent/s : Mr. P.K. Shahi, AG
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 27-07-2023As prayed for by learned counsel for the respondents to file a counter affidavit, post on 09.08.2023.
(K. Vinod Chandran, CJ) (Partha Sarthy, J) Shiv/Spd U