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Allahabad High Court

Ram Shiromani Misra vs V Addl Distt.& Sess.Judge & Others on 2 February, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 26

Case :- WRIT - A No. - 31972 of 1992

Petitioner :- Ram Shiromani Misra

Respondent :- V Addl Distt.& Sess.Judge & Others
Petitioner Counsel :- R.N.Sharma

Respondent Counsel :- S.C.

Hon'ble Shishir Kumar J.

 

Learned counsel for the petitioner states that the writ petition has become infructuous. It is hereby dismissed accordingly. Interim order, if any, stands, discharged No order is passed as to costs.

Order Date :- 2.2.2010 V.Sri/-