Allahabad High Court
Ram Shiromani Misra vs V Addl Distt.& Sess.Judge & Others on 2 February, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 31972 of 1992 Petitioner :- Ram Shiromani Misra Respondent :- V Addl Distt.& Sess.Judge & Others Petitioner Counsel :- R.N.Sharma Respondent Counsel :- S.C. Hon'ble Shishir Kumar J.
Learned counsel for the petitioner states that the writ petition has become infructuous. It is hereby dismissed accordingly. Interim order, if any, stands, discharged No order is passed as to costs.
Order Date :- 2.2.2010 V.Sri/-