Allahabad High Court
Bhagwati vs D.D.C. And Others on 1 August, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - B No. - 12789 of 1981 Petitioner :- Bhagwati Respondent :- D.D.C. And Others Counsel for Petitioner :- R.S. Mishra Counsel for Respondent :- S.C.,S.S. Sachan Hon'ble Donadi Ramesh,J.
1. List revised.
2. None has appeared for the petitioner to press this writ petition.
3. Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 1.8.2025 Noman (Donadi Ramesh, J.)