Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Goa - Subsection Section 139(1) in The Goa, Daman and Diu School Education Rules, 1986 (1)Every unaided recognised private school shall submit returns and documents in accordance with the instruction issued by the Director of Education from time to time.
